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Madhya Pradesh High Court

Vijay Kumar [D] Smt.Phool Bai vs Smt.Vijay Laxmi Raikwar & Ors. on 5 December, 2025

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 SA-854-1997 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 854 of 1997 (VIJAY KUMAR [D] SMT.PHOOL BAI Vs SMT.VIJAY LAXMI RAIKWAR & ORS. ) Dated : 05-12-2025 None for the parties.

Since this appeal has already been admitted on 27.02.1998, therefore, be listed for final hearing in the final hearing list in due course.

(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 06-12-2025 12:22:03