Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(1) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022 (1)An IIO shall not collect any other fee, towards any other services relating to nomination contained in section 39 of the Insurance Act, 938;
