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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(j) in Andhra Pradesh Public Libraries Act, 1960

(j)[ Create in accordance with the rules made under this Act, the posts required in the office of a Zilla Grandhalaya Samstha and in the Public libraries established or maintained by the Zilla Grandhalaya Samstha.] [Inserted by Andhra Pradesh Act No.7 of 1969.]