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Rajasthan High Court - Jodhpur

Ramswarup vs State Of Rajasthan on 25 August, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
           S.B. Civil Writ Petition No. 10365/2022

Rakesh Sain S/o Shri Ramesh Kumar Sain, Aged About 33 Years,
Resident Of Ward No. 9, Pilani, District Jhunjhunu (Rajasthan).
                                                                     ----Petitioner
                                     Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance Revenue Department of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur.
2.     Commissioner, Excise Department, Rajasthan, Udaipur.
3.     The District Excise Officer, Churu.
                                                                  ----Respondents
                             Connected With
           S.B. Civil Writ Petition No. 9738/2022
Umesh Meena S/o Shri Babu Lal Meena, Aged About 28 Years,
By Caste Meena, R/o Lalakheri, Tehsil Dalot, District Pratapgarh
(Rajasthan) License Holder Of Conutry Madeliquor Composite
Shop, Mohera-2022-23, District Pratapgarh (Rajasthan).
                                                                     ----Petitioner
                                     Versus
1.     State Of Rajasthan, Through Principal Secretary, Excise
       Department, Government Of Rajasthan, Jaipur.
2.     Excise    Commissioner,             Excise        Department,      Udaipur
       (Rajasthan).
3.     District Excise Officer, Pratapgarh (Rajasthan).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 9764/2022
Radheshyam S/o Shri Bhanwar Lal Ji, Aged About 48 Years, R/o
Moti Chowk, Jodhpur, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,         Government        Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.


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3.     District Excise Officer, Excise Circle, Jodhpur (West).
                                                                  ----Respondents
            S.B. Civil Writ Petition No. 9766/2022
Sudhir Singh S/o Shri Hanuman Singh, Aged About 34 Years,
R/o B.j.s. Colony,l Jodhpur, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur (West).
                                                                  ----Respondents
            S.B. Civil Writ Petition No. 9781/2022
Ayodhya Kanwar W/o Sawai Singh, Aged About 30 Years, r/o
B.j.s. Colony, Jodhpur, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State Of Rajasthan, Through The Secretary (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2 Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur (West).
                                                                  ----Respondents
            S.B. Civil Writ Petition No. 9784/2022
Radheshyam S/o Shri Bhanwar Lal Ji, Aged About 48 Years, R/o
Moti Chowk, Jodhpur, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur (West).

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                                                                   ----Respondents
             S.B. Civil Writ Petition No. 9867/2022
Bhawani Singh S/o Gopal Singh, Aged About 29 Years, r/o
Karnoo, Khinvsar, District Nagaur (Rajasthan).
                                                                      ----Petitioner
                                      Versus
1.      State Of Rajasthan, Through Chief Secretary, Govt. Of
        Rajasthan, Jaipur (Rajasthan).
2.      Principal      Secretary,       Finance        Department,       Govt.   Of
        Rajasthan, Secretariat, Jaipur
3.      Secretary, Finance, Revenue Department, Secretariat,
        Jaipur.
4.      The Excise Commissioner, Govt. Of Rajasthan, Udaipur.
5.      The District Excise Officer, Nagaur (Raj.)
                                                                   ----Respondents
             S.B. Civil Writ Petition No. 9898/2022
Lichhman Rewar S/o Shri Ramkaran Rewar, Aged About 22
Years, By Caste Jat, Resident Of Village Shimla, Chhapara,
District Nagaur (Rajasthan)
                                                                      ----Petitioner
                                      Versus
1.      State Of Rajasthan, Through Chief Secretary, Govt. Of
        Rajasthan, Jaipur (Rajasthan).
2.      Principal      Secretary,       Finance        Department,       Govt.   Of
        Rajasthan, Secretariat, Jaipur
3.      Secretary, Finance, Revenue Department, Secretariat,
        Jaipur.
4.      The Excise Commissioner, Govt. Of Rajasthan, Udaipur.
5.      The District Excise Officer, Nagaur (Raj.)
                                                                   ----Respondents
             S.B. Civil Writ Petition No. 9966/2022
Raj Kumar S/o Shri Sohan Lal, Aged About 34 Years, r/o Manda,
Pali, District Pali.
                                                                      ----Petitioner
                                      Versus
1.      State     Of     Rajasthan,         Through          Secretary    (Excise),
        Government         Of     Rajasthan,           Government      Secretariat,

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       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Distt. Sirohi.
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 9972/2022
Manmohan Khetani S/o Shri Shyam Lal, Aged About 50 Years,
R/o Mandore Road, Jodhpur, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur (West).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 9981/2022
Shyam Lal Khetani S/o Shri Kewal Ram, Aged About 73 Years,
R/o Mandore Road, Jodhpur, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur (West).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10023/2022
Dinesh Kumar S/o Shri Manohar Ram, Aged About 28 Years, r/o
Jangu Nagar, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.

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2.    Commissioner,           Excise      Department,            Government    Of
      Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.    District Excise Officer, Excise Circle, Jodhpur (West).
                                                                 ----Respondents
          S.B. Civil Writ Petition No. 10121/2022
Vikas Kumar S/o Shri Shyam Sunder, Aged About 41 Years, r/o
Ward No. 2, Kesrisinghpur, District Sri Ganganagar (Raj.) Shop
Code No. 1306044
                                                                    ----Petitioner
                                    Versus
1.    State     Of    Rajasthan,          Through          Secretary    (Excise),
      Government         Of     Rajasthan,           Government      Secretariat,
      Jaipur.
2.    Commissioner,           Excise      Department,            Government    Of
      Rajasthan, 2, Gumaniwala, Panchwati Udaipur.
3.    District Excise Officer, Sri Ganganagar.
                                                                 ----Respondents
          S.B. Civil Writ Petition No. 10123/2022
Chandra Singh S/o Verender Singh, Aged About 49 Years, R/o
Ward No. 1 Kesrisinghpur, District Sri Ganganagar (Raj.) Shop
Code No. 1306043.
                                                                    ----Petitioner
                                    Versus
1.    State     Of    Rajasthan,          Through          Secretary    (Excise),
      Government         Of     Rajasthan,           Government      Secretariat,
      Jaipur.
2.    Commissioner,           Excise      Department,            Government    Of
      Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.    District Excise Officer, Sri Ganganagar.
                                                                 ----Respondents
          S.B. Civil Writ Petition No. 10125/2022
Vinay Singh S/o Shri Bhola Singh, Aged About 28 Years, R/o
Ward No. 8 Kesrisinghpur, District Sri Ganganagar (Raj.) Shop
Code No. 1306047.
                                                                    ----Petitioner
                                    Versus
1.    State     Of    Rajasthan,          Through          Secretary    (Excise),


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       Government      Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,        Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Sri Ganganagar.
                                                               ----Respondents
           S.B. Civil Writ Petition No. 10352/2022
Mahendra Singh S/o Shri Jhabar Singh, Aged About 49 Years, r/o
Vpo Bhuwari, Tehsil Rajgarh, District Churu (Rajasthan).
                                                                  ----Petitioner
                                  Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance (Revenue), Department Of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur.
2.     Commissioner, Excise Department, Rajasthan, Udaipur.
3.     The District Excise Officer, Churu.
                                                               ----Respondents
           S.B. Civil Writ Petition No. 10360/2022
Aakash S/o Kamal Singh, Aged About 32 Years, r/o Hamirwas
Bada, District Churu (Rajasthan)
                                                                  ----Petitioner
                                  Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance (Revenue), Department Of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur
2.     Commissioner, Excise Department, Rajasthan, Udaipur
3.     The District Excise Officer, Churu
                                                               ----Respondents
           S.B. Civil Writ Petition No. 10361/2022
Ramswarup S/o Shri Dataram, Aged About 50 Years, Resident Of
Bhanin, Tehsil Rajgarh, District Churu (Rajasthan)
                                                                  ----Petitioner
                                  Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance (Revenue), Department Of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur
2.     Commissioner, Excise Department, Rajasthan, Udaipur

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3.     The District Excise Officer, Churu
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10414/2022
Vikas Kumar S/o Ramswaroop, Aged About 30 Years, r/o Ward
No.2, Rampura, Tehsil Rajgarh, District Churu (Rajasthan)
                                                                     ----Petitioner
                                     Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance (Revenue), Department Of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur.
2.     Commissioner, Excise Department, Rajasthan, Udaipur
3.     The District Excise Officer, Churu
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10422/2022
Ambika Bhati W/o Shri Ravindra Singh, Aged About 23 Years, r/o
V.p.o. Jhariya, Tehsil And District Churu (Rajasthan).
                                                                     ----Petitioner
                                     Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance (Revenue), Department Of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur.
2.     Commissioner, Excise Department, Rajasthan, Udaipur
3.     The District Excise Officer, Churu.
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10429/2022
Jabar Singh S/o Shri Ram Singh, Aged About 32 Years, r/o Kui
Inda, District Jodhpur.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur.
                                                                  ----Respondents


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           S.B. Civil Writ Petition No. 10430/2022
Naval Singh S/o Shri Narayan Singh, Aged About 37 Years, r/o
188, Sobhana, District Bikaner.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government         Of     Rajasthan,           Government      Secretariat,
       Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchwati, Udaipur.
3.     District Excise Officer, Excise Circle, Jodhpur (Rural).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10559/2022
Kamla W/o Suman Singh, Aged About 40 Years, r/o Guda, P.s.
Kalod, Tehsil Siwani, District Bhiwani (Haryana)
                                                                     ----Petitioner
                                     Versus
1.     State Of Rajasthan, Through The Secretary To The
       Government, Finance (Revenue), Department Of Finance
       (Excise), Government Of Rajasthan, Secretariat, Jaipur.
2.     Commissioner, Excise Department, Rajasthan, Udaipur
3.     The District Excise Officer, Churu
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10609/2022
Rina Kunwar W/o Bharat Singh Deora, Aged About 46 Years, R/o
Village Paldi.m, District Sirohi, Rajasthan.
                                                                     ----Petitioner
                                     Versus
1.     The State Of Rajasthan, Through Secretary, Finance
       Department (Iii), Govt. Of Rajasthan, Jaipur.
2.     The Excise Commissioner, Excise Department, Madhuban,
       Udaipur (Raj.).
3.     The District Excise Officer, Excise Department, Sirohi
       (Raj.).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10627/2022
Muzafar Rasool Reshi S/o Mohd. Safi Reshi, Aged About 43

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Years, R/o Ananatnag Jammu And Kashmir.
                                                                     ----Petitioner
                                     Versus
1.     The State Of Rajasthan, Through Secretary, Finance
       Department (Iii), Govt. Of Rajasthan, Jaipur.
2.     The Excise Commissioner, Excise Department, Madhuban,
       Udaipur (Raj.).
3.     The District Excise Officer, Excise Department, Sirohi
       (Raj.).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10629/2022
Yashwardhan Singh Deora S/o Bharat Singh Deora, Aged About
23 Years, R/o Village Palri, District Sirohi, Rajasthan.
                                                                     ----Petitioner
                                     Versus
1.     The State Of Rajasthan, Through Secretary, Finance
       Department (Iii), Govt. Of Rajasthan, Jaipur.
2.     The Excise Commissioner, Excise Department, Madhuban,
       Udaipur (Raj.).
3.     The District Excise Officer, Excise Department, Sirohi
       (Raj.).
                                                                  ----Respondents
           S.B. Civil Writ Petition No. 10632/2022
Nirmala W/o Dharmveer, Aged About 33 Years, R/o Ward No. 10
Suratpura Teh. Bhadra Dist. Hanumangarh.
                                                                     ----Petitioner
                                     Versus
1.     State     Of    Rajasthan,          Through          Secretary    (Excise),
       Government Of Rajasthan, Secretariat, Jaipur.
2.     Commissioner,           Excise      Department,            Government    Of
       Rajasthan, 2, Gumaniwala, Panchawati, Udaipur.
3.     District Excise Officer, Excise Circle Churu.
4.     Excise Inspector, Circle Churu.
                                                                  ----Respondents


For Petitioner(s)          :     Mr. Sanjay Kumar Poonia
                                 Mr. S.S. Rathore


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                                                                  Mr.   Vipin Makkad
                                                                  Mr.   Raghvendra Mundel
                                                                  Mr.   Pawan Vishnoi
                                                                  Mr.   NR Budania
                                   For Respondent(s)        :     Mr. M.S. Singhvi, AG through VC
                                                                  asssisted by
                                                                  Mr. K.S. Lodha



                                            HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 25/08/2022 Learned Advocate General Shri M.S. Singhvi appearing on behalf of the respondents makes a statement that the impugned demand is being withdrawn for recomputation and issuance of the demand afresh (if necessary), therefore, nothing survives in this writ petition.

Accordingly, the present writ petitions are dismissed as having become infructuous.

Needless to say that, if fresh demand is raised against the petitioners, they will be free to take recourse against the said demand under the law.

(VINIT KUMAR MATHUR),J 511-537-payal/-

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