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State of Mizoram - Section

Section 21 in Mizoram Excise Rules, 1983

21. Examination of consignment of overseas foreign liquor on arrival.

- On receipt of the consignment the applicant shall at once notify its arrival to the pass issuing authority of the place of import and shall not open the consignment until a period of two days has elapsed or the pass issuing officer has intimated that it will not be examined or it has been examined by an officer of the Excise Department not below the rank of Sub- Inspector of Excise or any other officer deputed by him for examination together with the pass received by the importer.