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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(4)(f) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(f)an evaluation as to how the current policies of the State Government are in conformity with the fiscal management principles set out in section 4 and the fiscal objectives set out in the Medium Term Fiscal Plan.