Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(b) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(b)Order for drill, extra guard, fatigue or other duty;