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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(7) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(7)Where a post is to be filled on contract basis or by invitation, the Board may, constitute such Ad-hoc Selection Committee, as circumstances of each case may require.