Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Telecom Regulatory Authority Of India - Section

Section 4 in Telecom Commercial Communications Customer Preference Regulations, 2018

4.

No Sender registered for making commercial communication shall initiate calls with an Auto dialer that may result in silent or abandoned calls.Provided that the sender has notified the originating access provider in advance about the use of the auto dialer and taken steps to maintain abandoned calls within limits provided for in these regulations or Code(s) of Practice.