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[Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act]

State of Rajasthan - Subsection

Section 278(1)(iii) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(iii)take photographs, video clips, sample weight or measure or record or make such sketches as he may consider necessary for the purpose of any examination of inquiry under these rules;