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[Cites 0, Cited by 1] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(c) in The Usurious Loans Act, 1918

(c)for the redemption of any security given after the commencement of this Act in respect of any loan made either before or after the commencement of this Act.]