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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(a) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(a)"arbitration council" means a group of three individuals constituted by the general body of a co-operative for settlement of disputes under Section 57 in accordance with the provisions of this Act and the bye laws;