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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

1.

These Rules may be called the Andhra Pradesh [School Education Management] [Substituted for 'School Education' by G.O.Ms. No. 95, Education (S.E. Prog. II - 2), dated 2 - 12 - 2006.] (Community Participation) Rules, 1998.They shall come into force at once.