Section 2(1)(xv) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(xv)"Toddy" means fermented or unfermented juice drawn from an excise tree containing alcohol.

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