Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 66 in Instructions Relating to Liquor 66. Registers of Stores. - A separate heading must be reserved for each article, e.g., "Instruments", "Lock", "Measures", etc. All sundry articles may be entered under "Miscellaneous."
