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[Cites 0, Cited by 0] [Section 103(10)] [Section 103] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 103(10)(i) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(i)who transports or holds in custody for delivery to or on behalf of any concessionary, any mineral to give any information likely to be in the possession in respect of such mineral or to permit inspection thereof as the case may be ; and