Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(2) in Orissa Administrative Tribunal (Procedure) Rules, 1986 (2)The Registrar may, with the approval of the Chairman delegate to the Deputy Registrar any functions required by these rules to be exercised by the Registrar.
