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Union of India - Subsection
Section 1(3) in The Salt Cess Act, 1953
| Enforced w.e.f. 2nd January, 1954, vide Notification No. S.R.O. 2378, dated the 29th December, 1953, see Gazette of India, Extraordinary. 1953, Pt. II, Section 3, p. 3601.The Act comes into force in Pondicherry on 1.10.1963 vide Reg. 7 of 1963, Section 3 and Sch. I. Extended to and brought into force in Dadra and Nagar Haveli (w.e.f. 1-7-1965) by Reg. 6 of 1963, Section 2 and Sch. I. and in Goa, Daman and Diu (w.e.f. 1-6-1969) by notificaation No. So. 2872, Dated 4-6-1969 |