Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Maharashtra - Section Section 7 in The Maharashtra Civil Courts Act, 1869 7. Original jurisdiction of District Court. - The District Court shall be the Principal Court of original civil jurisdiction in the district, within the meaning of the Code of Civil Procedure;
