Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in The Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978 (c)"oil distributing companies" means the companies specified under Part I of the First Schedule to the Petroleum Products (Supply and Distribution) Order, 1972;
