(6)The Social Justice Committee shall perform functions relating to-(a)promotion of education, economic, social, cultural and other interests of the Scheduled Castes and the Scheduled Tribes and the Backward Classes ;(b)protection of the Scheduled Castes the Scheduled Tribes and the Backward Classes from social injustice and all other forms of exploitation ;(c)amelioration of the condition of the Scheduled Castes and the Scheduled Tribes and the Backward Classes ; and(d)securing social justice to the Scheduled Castes and Scheduled Tribes, women and other weaker sections of the society.
