Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 99 in The Employees' State Insurance Act, 1948 99. Medical care for the families of insured persons. At any time when its funds so permit, the Corporation may provide or contribute towards the cost of medical care for the families of insured persons.
