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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(e) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(e)"Electrical Inspector" means Chief Electrical Inspector or Electrical Inspector or Deputy Electrical Inspector or Assistant Electrical Inspector appointed under Section 36;