Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 17 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999

17. Grama Sabha to be appraised about the recommendations of the committee.

- The village panchayat shall compile the recommendations of the committee every year and appraise the Gram Sabha during its meeting to be held in the quarter of January to March.