Delhi High Court - Orders
Diocese Of Delhi-Cni vs Mr. Deepak Martin Caleb on 14 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~110
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 46/2022
DIOCESE OF DELHI-CNI ..... Petitioner
Through: Mr. Romy Chacko and
Mr. Prashant Kumar, Advocates.
versus
MR. DEEPAK MARTIN CALEB ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.03.2023 C.M. APPL. 11983/2023 (for directions, by Respondent) After canvassing some arguments, learned counsel appearing on behalf of the Applicant/Respondent seeks to withdraw the application.
Application is disposed of as withdrawn.
JYOTI SINGH, J MARCH 14, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:15.03.2023 15:10:07