Supreme Court - Daily Orders
Ex. Cpl. Ranganathan Nair vs Union Of India on 8 August, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.34 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).1320-1321/2019
EX. CPL. RANGANATHAN NAIR Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 08-08-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Siddharth Sangal, AOR
Ms. Nilanjani Tandon, Adv.
Mr. Chirag Sharma, Adv.
Mr. Lalit Allawadhi, Adv.
Ms. Richa Mishra, Adv.
For Respondent(s) Mr. R Bala, Sr. Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Annirudh Sharma Ii, Adv.
Ms. Ananya Ghosh, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the prayer made by the learned counsel appearing for the appellant, we grant three weeks’ time to file rejoinder affidavit.
List the matters on 07.11.2023.
(GAGANDEEP SINGH CHADHA) (AVGV RAMU)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Anita Malhotra
Date: 2023.08.09
10:19:02 IST
Reason: