Section 376(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

[Cites 0, Cited by 0] [Section 376(1)] [Section 376] [Entire Act]

(c)keep, or allow to be kept, in or upon any premises, houses, cattle or other four-footed animals-

(i)for sale,

(ii)for letting out on hire,

(iii)for any purpose for which any charge is made or any remuneration is received, or

(iv)for sale of any produce thereof;

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