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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(3)The University shall be a affiliating University and the territorial limits, within which the powers conferred upon the University by or under this Act may be exercised, shall comprise the whole of University area and it may affiliate any other college, or institution conducting engineering, pharmacy, architecture, hotel management and catering technology courses for the conferment of degrees, diplomas or grant certificates to the students admitted therein.