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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 8(2) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The person authorised in this behalf by the Grievance redressal and dispute resolution committee, after making an entry in the register shall put up the application before the committee.