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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(14) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(14)To enforce a right of premptionIn suits to enforce a right of pre-emption according to the value (computed in accordance with the clause (13), of the land, house or garden in respect of which the right is claimed;