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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(3)(d) in Andhra Pradesh Co-Operative Societies Rules, 1964

(d)When the dispute referred to in sub-section (1) of Section 61 of the Act has been decided against the party at whose instance the attachment was made.