Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(12) in Kerala Veterinary and Animal Sciences University Act, 2010 (12)The Registrar shall receive complaints and suggestions in regard to the improvement of administration of the University and consider them for appropriate action.
