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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(4)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)At the commencement of each financial year, the Commissioner shall distribute the total budget allotment among the several drawing officers of the Homes.