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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(1)Maharashtra State Candidature Seats. - The Candidates having Maharashtra State Candidature as specified in rule 5(1) of these rules, shall be eligible for these seats.