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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(uu) in The Delhi Metro Airport Express Line, General Rules, 2010

(uu)"irrevocable emergency brake" means that when an emergency brake gets applied, intentionally or otherwise the emergency brake remains applied until the train speed comes to zero and the cause of application of the emergency brake is removed or reset;