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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(a) in Bihar Trade Articles (Licences Unification) Order 1984

(a)[ for Oil Companies, [* * *] [Substituted by G.S.R.47, dated 17.10.1985.] and L.P. Gas dealers, the Collector shall be the licensing authority within limits of his jurisdiction.