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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(6) in Revised Rules Under Sections 18 and 24 of the Bengal Mohammadan Marriages and Divorce Registration Act, 1876

(6)If the Mohammadan Registrar fail to satisfy himself as to the identity of the persons appearing, before him and alleging that the marriage has been effected.