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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(5) in Assam Co-Operative Societies Act, 2007

(5)When a cooperative society divides itself into two or more cooperative societies under this section the registration of such cooperative society shall stand cancelled and it shall be deemed to have been dissolved and shall cease to exist as a cooperative body and the Registrar shall delete the name of such cooperative societies from the register of cooperative societies.