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[Cites 0, Cited by 0] [Section 357] [Entire Act]

State of Rajasthan - Subsection

Section 357(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)Khatauni Jamabandi is a register of persons cultivating or otherwise occupying land in a village. The definition itself explains the importance of this register which records cultivatory right in land. The proprietory cultivation is also recorded in it.