Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(6)(c) in Rajasthan Power Sector Reforms Act, 1999

(c)provide that any rights or liabilities specified or described in the scheme shall be enforceable by or against the transferor or the transferee;