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State of Himachal Pradesh - Section

Section 36 in Himachal Pradesh Technical University Act, 2014

36. Regulations.

- The Authorities of the University shall make Regulations consistent with this Act and the Statutes for all or any other matters which by this Act, Statutes and Ordinances are to be provided for by Regulations and also for any other matter solely concerning such Board.Chapter - VII Miscellaneous and Transitory Provisions