Chattisgarh High Court
Sunil Rao vs Smt. Ranju Choudhary 37 Sa/237/2006 ... on 15 March, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MCC No. 165 of 2018 Sunil Rao Versus Smt. Ranju Choudhary 15.03.2019 Shri Tarkeshwar Nande, counsel for the Applicant.
Ms. Abhyunnati Singh, P.L. for the State/Non-applicant No. 7. Heard on I.A. No. 4/2019, an application for condonation of delay in payment of P.F. On due consideration, the application is allowed. Registry is directed to proceed further.
Sd/-
(Sanjay Agrawal) JUDGE vivek