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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(6) in The Goa, Daman and Diu School Education Rules, 1986

(6)The Confidential Report in relation to the Head of the school shall be kept in the safe custody of the Chairman of the Managing Committee and the C. Rs. in relation to the other employees of the school shall be kept in the safe custody of the Head of the school.