Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 10 in Punjab Special Economic Zone Policy 10. Inspections. - No authority/representative of any department/agency of Government of Punjab shall carry out any physical inspection without the prior approval of Development Commission of SEZ specifying the purpose of inspection.
