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State of Tamilnadu - Section

Section 78 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

78. Authority to sanction refund of deposits.

- No amount of deposit shall be refunded except by, or with the sanction of, the executive authority concerned:Provided that in respect of refund of deposits relating to works, the sanction of Board or market committee, as the case may be, shall be obtained.