Calcutta High Court
Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 1 October, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.2734 of 2018
With
CS No.134 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TECHNO INDUSTRIES & ORS.
Versus
FLEX ALLOYS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 1st October, 2018.
Appearance:
Ms. Santi Das, Adv.
The Court : The claim is arising out of price of goods sold and delivered. The
application was received on behalf of the respondents by one Mr. Bijay Mishra. The
respondents are not represented.
Let this matter appear on 10th October, 2018. In the event the respondents are not represented on the adjourned date, the prayer for ad interim order shall be considered.
Let an appropriate notice be served upon the respondents by speed post with acknowledgement due by Wednesday (3rd October, 2018) and an affidavit of service shall be filed on the adjourned date.
It is, however, recorded that the writ of summons has been duly served upon the defendants. The department shall file a report as to whether the said defendants have entered appearance in the suit on the adjourned date.
(SOUMEN SEN, J.) B.Pal