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Calcutta High Court

Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 1 October, 2018

Author: Soumen Sen

Bench: Soumen Sen

                                        ORDER SHEET
                                      GA No.2734 of 2018
                                              With
                                      CS No.134 of 2018
                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE




                                 TECHNO INDUSTRIES & ORS.
                                          Versus
                                FLEX ALLOYS PVT. LTD. & ORS.



         BEFORE:
        The Hon'ble JUSTICE SOUMEN SEN
        Date : 1st October, 2018.

                                                                               Appearance:
                                                                         Ms. Santi Das, Adv.


           The Court : The claim is arising out of price of goods sold and delivered.   The

application was received on behalf of the respondents by one Mr. Bijay Mishra.          The

respondents are not represented.

Let this matter appear on 10th October, 2018. In the event the respondents are not represented on the adjourned date, the prayer for ad interim order shall be considered.

Let an appropriate notice be served upon the respondents by speed post with acknowledgement due by Wednesday (3rd October, 2018) and an affidavit of service shall be filed on the adjourned date.

It is, however, recorded that the writ of summons has been duly served upon the defendants. The department shall file a report as to whether the said defendants have entered appearance in the suit on the adjourned date.

(SOUMEN SEN, J.) B.Pal