Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Assam - Subsection Section 12(1) in The Dibrugarh University Act, 1965 (1)The Registrar shall be a whole-time salaried officer of the University, the terms and condition of the service of the Registrar shall be such as may be prescribed by the Ordinances.
