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[Cites 0, Cited by 3] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(4)The Government may issue such orders and directions of a general character as they may consider necessary, in respect of any matter relating to licences for the exhibition of cinematograph films, to licensing authorities: and every licensing authority shall give effect to such orders and directions.