Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Greater Bengaluru City Corporation - Section 32(ii) in Rai Technology University, Bangalore Act, 2012 (ii)the operation of the permanent statutory endowment fund, University endowment fund, the general fund and the development fund,
