Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Rajasthan High Court - Jaipur

Bharat Singh S/O Sh. Yadram vs Mst. Dayal W/O Late Sh. Shiv Dev Singh on 4 April, 2019

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 4358/2019

                                    Bharat Singh S/o Sh. Yadram
                                                                                                      ----Petitioner
                                                                       Versus
                                    Mst. Dayal W/o Late Sh. Shiv Dev Singh
                                                                                                    ----Respondent

For Petitioner(s) : Mr. L. L. Gupta For Respondent(s) : Mr. Manoj Kumar Bhardwaj HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 04/04/2019 Mr. Manoj Kumar Bhardwaj, Advocate, has entered caveat and he has been furnished with the copy of the writ application.

As prayed, counsel for the respondents is allowed ten days time to complete his instructions including filing of counter- affidavit.

Matter be listed after two weeks.

(VEERENDR SINGH SIRADHANA),J Pooja/216 (Downloaded on 27/06/2019 at 10:42:28 PM) Powered by TCPDF (www.tcpdf.org)