Rajasthan High Court - Jaipur
Bharat Singh S/O Sh. Yadram vs Mst. Dayal W/O Late Sh. Shiv Dev Singh on 4 April, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 4358/2019
Bharat Singh S/o Sh. Yadram
----Petitioner
Versus
Mst. Dayal W/o Late Sh. Shiv Dev Singh
----Respondent
For Petitioner(s) : Mr. L. L. Gupta For Respondent(s) : Mr. Manoj Kumar Bhardwaj HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 04/04/2019 Mr. Manoj Kumar Bhardwaj, Advocate, has entered caveat and he has been furnished with the copy of the writ application.
As prayed, counsel for the respondents is allowed ten days time to complete his instructions including filing of counter- affidavit.
Matter be listed after two weeks.
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